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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2) in Rajasthan Mineral Prevention of Illegal Mining Transportation and Storage Rules, 2007

(2)On receipt of an application or intimation under sub-rule (1), the Mining Engineer or Assistant Mining Engineer shall acknowledge the receipt of the application or. intimation on the same day and register the person as a dealer within three days from the date of receipt of the application/intimation and issue Registration certificate in Form No.2.