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State of Tripura - Section

Section 8 in Tripura Foodgrains (Distribution) Control Order, 1972

8. Issue of new card.

(1)If any family card be defaced, lost or destroyed, an officer authorised by the Director or in respect of any area in this behalf may, after making such enquiry as he may think fit, issue a new family card in place thereof on realisation of a fee of fifty paise per card.
(2)When a new family card is issued under sub-Clause (1) in place of a lost family card it shall be the duty of the person to whom new family card has been issued, if he subsequently finds the lost family card, to return the lost family card forthwith to the officer by whom it was issued.