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Allahabad High Court

Abdul Shamim 2650 (S/B )1992 vs State Of U.P.Through Secy. To Govt. ... on 10 August, 2010

Author: Ra°Iv Sharma

Bench: Ra°Iv Sharma

Court No. - 24

Case :- REVIEW PETITION No. - 203 of 2010

Petitioner :- Abdul Shamim 2650 (S/B )1992

Respondent :- State Of U.P.Through Secy. To Govt. Agriculture Lko.And

Ors.
Petitioner Counsel :- Y.S.Lohit

Hon'ble Ra°iv Sharma,J.

Hon'ble Dr. Satish Chandra.J. Sri Y.S. Lohit, learned Counsel for the applicant, is reported to be on sanctioned leave.

Adjourned.

Order Date :- 10.8.2010 Ajit/-