Allahabad High Court
Abdul Shamim 2650 (S/B )1992 vs State Of U.P.Through Secy. To Govt. ... on 10 August, 2010
Author: Ra°Iv Sharma
Bench: Ra°Iv Sharma
Court No. - 24 Case :- REVIEW PETITION No. - 203 of 2010 Petitioner :- Abdul Shamim 2650 (S/B )1992 Respondent :- State Of U.P.Through Secy. To Govt. Agriculture Lko.And Ors. Petitioner Counsel :- Y.S.Lohit Hon'ble Ra°iv Sharma,J.
Hon'ble Dr. Satish Chandra.J. Sri Y.S. Lohit, learned Counsel for the applicant, is reported to be on sanctioned leave.
Adjourned.
Order Date :- 10.8.2010 Ajit/-