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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(ii) in Jammu and Kashmir Consumer Protection Rules, 1987

(ii)The President and the members shall be entitled to travelling and daily allowances on official tours at the same rates as are admissible to [Class-I] [Substituted by SRO-389 dated 6.10.1989.] Officers of the Government.