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State of Madhya Pradesh - Section

Section 8 in The M.P. Award of Scholarships (Free-Flying Training) Rules, 1973

8. Select Lists.

- For the present there shall be the following select lists prepared for each base/branch, namely:-
(a)One list of a selected female candidate with a waiting list of one;
(b)One list of four selected male candidates with a waiting list of four;
Note. - (i) If female candidates are not available or are not found suitable the seats would be filled in by the male candidates;
(ii)One Scholarship shall be reserved for one male Scheduled Caste/Scheduled Tribe candidate, if available;
(iii)Composition of selected list may be changed whenever the number of scholarships is changed according to Rule 5.