Supreme Court - Daily Orders
Uma Shankar Singh vs Union Of India on 20 September, 2019
Bench: L. Nageswara Rao, Hemant Gupta
ITEM NO.2 COURT NO.9 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).18967/2019
(Arising out of impugned final judgment and order dated 10-05-2018
in WC No. 38578/2016 passed by the High Court Of Judicature At
Allahabad)
UMA SHANKAR SINGH Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With application for exemption from filing O.T.)
Date : 20-09-2019 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. Ajay Bansal,Adv.
Mr. Vijay Pratap Yadav,Adv.
Mr. Gaurav Yadava,Adv.
Mr. Karunakar Mahalik, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We find no reason to entertain this special leave petition, which is, accordingly, dismissed.
Pending application (s), if any, shall stand disposed of.
Signature Not Verified(B.Parvathi) (Sunil Kumar Rajvanshi) Digitally signed by BALA PARVATHI Date: 2019.09.25 Court Master Court Master 16:29:04 IST Reason: