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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011

(2)A person may apply afresh on his promotion for induction in the Bureau and in such case he/she would be entitled to a further term of two years extendable to a limit of six years as mentioned in t he sub-rule (1):Provided that as soon as the person is promoted in the parent cadre on a post carrying higher pay-scale than the post held by him/her under these rules, he/she shall be reverted back to the parent Department immediately unless his/her retention in the promoted rank is approved by the Appointing Authority.