Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Manipur - Subsection Section 3(9) in The Manipur Cooking Gas (Licensing and Control) Order, 1986 (9)Any contravention of any direction, including special direction issued under sub-paragraph (8), shall be deemed to be a contravention of this order.
