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Union of India - Section

Section 16 in The Khadi And Village Industries Commission Rules, 1957

16. Membership roll.

(1)The Secretary of the Board shall keep a record of the names of the members of the Board and their addresses.
(2)If a member of the Board changes his address, he shall notify his new address to the Secretary of the Board who shall thereupon enter his new address, but if he fails to notify his new address, the address in the official record shall for all purposes be deemed to be the member's address.