Madras High Court
Dr.Parimal Roy vs The Chairman on 28 November, 2019
Author: M. Sathyanarayanan
Bench: M. Sathyanarayanan
Rev.Aplw.SR.No.123224/2014
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED 28.11.2019
CORAM
THE HONOURABLE MR. JUSTICE M. SATHYANARAYANAN
AND
THE HONOURABLE MR. JUSTICE N.SESHASAYEE
Rev.Aplw.No.SR.123224/2014
Dr.Parimal Roy .. Petitioner
Versus
1.The Chairman
Agricultural Services Recruitment
Board [ASRB], Krishi Anusandhan
Bhavan, New Delhi-110 012.
2.The Secretary
Agricultural Services Recruitment
Board [ASRB], Krishi Anusandhan
Bhavan, New Delhi-110 012.
3.Dr.Divakar Kemadri
Principal Scientist,
Project Directorate on Animal Disease
Monitoring and Surveillance,
Bangalore.
4.The Registrar
Central Administrative Tribunal
Chennai Bench, Chennai-104. .. Respondents
PRAYER:- Review Application filed under Section114 of CPC read with
Order XL VII Rule 1 of C.P.C., to review the order passed in
WP.No.27563/2013 dated 18.11.2013.
For Petitioner : Mr.A.R.Suresh
1/2
http://www.judis.nic.in
Rev.Aplw.SR.No.123224/2014
M.SATHYANARAYANAN, J.,
AND
N.SESHASAYEE, J,
AP
ORDER
[Order of the Court was made by M.SATHYANARAYANAN,J.,] Despite final opportunity was granted to the learned counsel for the petitioner for reporting compliance of the defects pointed out by the Registry, it has not been done so. Hence, the review petition stands dismissed. No costs.
[M.S.N.,J] [N.S.S., J]
28.11.2019
AP
To
1.The Chairman
Agricultural Services Recruitment Board [ASRB], Krishi Anusandhan Bhavan, New Delhi-110 012.
2.The Secretary Agricultural Services Recruitment Board [ASRB], Krishi Anusandhan Bhavan, New Delhi-110 012.
3.Dr.Divakar Kemadri Principal Scientist, Project Directorate on Animal Disease Monitoring and Surveillance, Bangalore.
4.The Registrar Central Administrative Tribunal Chennai Bench, Chennai-104.
Rev.Aplw.No.SR.123224/2014 2/2 http://www.judis.nic.in