Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Odisha - Subsection Section 16(iv) in Orissa State Financial Corporation Employees' Provident Fund Regulations, 1959 (iv)Every nomination shall be in such one of the forms set forth in the First Schedule to these Regulations as in appropriate in the circumstances.
