Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 21 in The Delhi Narcotic Drugs Rules, 1985 21. The Excise Commissioner may, by special order authorise any person to export manufactured drugs subject to such conditions, if any, as may be specified that order.
