Section 3(1)(a) in The M.P. Lok Dhan (Shodhya Rashiyon Ki Vasuli) Adhiniyam, 1987

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(a)in the case of the State Government such Officer as the State Government may, by notification, authorise in this behalf;

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