Supreme Court - Daily Orders
Dr. Chandra Mohan Varma vs State Of U.P. Through Secretary on 28 October, 2016
Bench: J. Chelameswar, Prafulla C. Pant
ITEM NO.33 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 27860/2016
(Arising out of impugned final judgment and order dated 08/12/2015
in WA No. 3327/2006 passed by the High Court Of Judicature at
Allahabad)
DR. CHANDRA MOHAN VARMA Petitioner(s)
VERSUS
STATE OF UP AND ORS Respondent(s)
(with appln. (s) for exemption from filing O.T. and permission to
submit additional document(s) and office report)
Date : 28/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. Gopal Sankaranarayanan, Adv.
Ms. Talha A. Rahman, Adv.
Ms. Suhasini Sen, Adv.
Mr. Ujjwal Singh, Adv.
Mr. Mojahid Khan, Adv.
Mr. M. Shoeb Alam,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Leave granted.
Hearing expedited.
(DEEPAK MANSUKHANI) (RAJINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.10.28 16:54:55 IST Reason: