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Supreme Court - Daily Orders

Dr. Chandra Mohan Varma vs State Of U.P. Through Secretary on 28 October, 2016

Bench: J. Chelameswar, Prafulla C. Pant

     ITEM NO.33                                COURT NO.5                SECTION XI

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).   27860/2016

     (Arising out of impugned final judgment and order dated 08/12/2015
     in WA No. 3327/2006 passed by the High Court Of Judicature at
     Allahabad)

     DR. CHANDRA MOHAN VARMA                                              Petitioner(s)

                                                      VERSUS

     STATE OF UP AND ORS                                                  Respondent(s)

     (with appln. (s) for exemption from filing O.T. and permission to
     submit additional document(s) and office report)

     Date : 28/10/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE J. CHELAMESWAR
                             HON'BLE MR. JUSTICE PRAFULLA C. PANT

     For Petitioner(s)                 Mr.   Gopal Sankaranarayanan, Adv.
                                       Ms.   Talha A. Rahman, Adv.
                                       Ms.   Suhasini Sen, Adv.
                                       Mr.   Ujjwal Singh, Adv.
                                       Mr.   Mojahid Khan, Adv.
                                       Mr.   M. Shoeb Alam,Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                 O R D E R

Leave granted.

Hearing expedited.

(DEEPAK MANSUKHANI) (RAJINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.10.28 16:54:55 IST Reason: