309. [Director of Municipal Administration] [Substituted by Act 31 of 2003 w.e.f. 20.8.2003.] power in respect of city municipal councils.
- In respect of city municipal councils the powers conferred by sections 306, 307 and 308 shall be exercisable by the [Director of Municipal Administration] [Substituted by Act 31 of 2003 w.e.f. 20.8.2003.] and the provisions of the said sections shall mutatis mutandis, apply to such city municipal councils and their councillors.
