Gujarat High Court
Rajeshkumar Ramubhai Bhatia vs State Of Gujarat Thro.Deputy Secretary ... on 21 September, 2016
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/8670/2013 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 8670 of 2013
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RAJESHKUMAR RAMUBHAI BHATIA....Petitioner(s)
Versus
STATE OF GUJARAT THRO.DEPUTY SECRETARY & 2....Respondent(s)
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Appearance:
MR APURVA A DAVE, ADVOCATE for the Petitioner(s) No. 1
MR BHARGAV PANDYA, AGP for the Respondent(s) No. 1 - 3
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CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 21/09/2016
ORAL ORDER
Heard learned advocate Mr. Apurva Dave for the petitioner and learned Assistant Government Pleader Mr. Bhargav Pandya for the respondents.
Reserved for orders.
(N.V.ANJARIA, J.) chandrashekhar Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Sep 22 03:52:02 IST 2016