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[Cites 0, Cited by 0] [Section 3(10)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(10)(ix) in Prisons (Goa, Daman and Diu Amendment) Act, 1967

(ix)in clause (27), for the expression "treatment and release of prisoners and"; the expression "treatment, correctional-cum-Orientation Course and release of prisoners;" shall be substituted;