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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(k) in Kottayam Electric Supply Agency (Undertaking) Acquisition Act, 1980

(k)"works" includes electric supply lines and any lands, buildings workshops, projects, machinery, plants or apparatus required to supply electricity and to carry into effect the objects of the licence;