Delhi High Court - Orders
Tata Power Delhi Distribution Ltd vs Government Of Nct Of Delhi & Ors on 9 December, 2022
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8973/2017
TATA POWER DELHI DISTRIBUTION LTD...... Petitioner
Through: Mr. Dhruv Mehta, Senior
Advocate with Mr. Anupam
Varma, Mr. Nikhil Sharma,
Mr. Aditya Gupta, Ms. Manu
Tiwari and Ms. R. Shubhra
Venkat, Advocates for
respondent/ TPDDL.
(M): 7428924500
Email: [email protected]
versus
GOVERNMENT OF NCT OF DELHI & ORS..... Respondents
Through: Mr. Anuj Aggarwal, ASC,
GNCTD with Ms. Ayushi
Bansal, Mr. Sanyam Suri and
Ms. Arshya Singh, Advocates
for respondent no. 1.
(M): 9891363718
Mr. Hasan Muztaza with
Mr. Samesh Sharma, Advocates
for respondent no. 4 and 5.
Mr. Vinay Sabharwal,
Advocate for respondent no. 7.
(M): 9810080522
Email: [email protected]
Mr. Sanjeev Mahajan,
Advocate for
respondent/DERC.
(M): 9811156437
Email: [email protected]
Mrs. Avnish Ahlawat, Standing
counsel, GNCTD with
Ms. Tania Ahlawat, Mr. Nitesh
Kumar Singh, Ms. Palak
Signature Not Verified
Digitally Signed By:PURAN
SINGH TARIYAL
Signing Date:16.12.2022
10:44:04
Rohmetra, Ms. Laavanya
Kaushik and Ms. Aliza Alam,
Advocates.
(M): 8527074562
Email: [email protected]
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 09.12.2022 [Physical Hearing/ Hybrid Hearing]
1. Learned counsel appearing for petitioner submits that Delhi Government is still to file its counter affidavit.
2. Let counter affidavit be filed within four weeks. Rejoinder thereto, if any, be filed within two weeks thereafter.
3. List for consideration on 06.04.2023.
MINI PUSHKARNA, J DECEMBER 9, 2022 c Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:16.12.2022 10:44:04