Punjab-Haryana High Court
Ajit Pal Singh vs Director , Rural Development And ... on 26 May, 2023
Author: Sureshwar Thakur
Bench: Sureshwar Thakur
Neutral Citation No:=2023:PHHC:081299-DB
2023:PHHC:081299-DB
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH.
CWP-7979-2019
Reserved on: 16.05.2023
Pronounced on: 26.05.2023
Ajit Pal Singh .....Petitioner
Versus
Director, Rural Development and Panchayats, Punjab and others
.....Respondents
CORAM: HON'BLE MR. JUSTICE SURESHWAR THAKUR
HON'BLE MR. JUSTICE KULDEEP TIWARI
Argued by: None for the petitioner.
Mr. Maninder Singh, DAG, Punjab.
Mr. C.L.Premy, Advocate with
Ms. Raman Rekhi, Advocate
for respondent No. 3.
Mr. G.N.Malik, Advocate
for respondent No. 4
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SURESHWAR THAKUR, J.
For orders, see judgment of even date passed in CWP- 2240-2021 (O & M) titled as PUNJAB WAQF BOARD Versus STATE OF PUNJAB AND OTHERS.
(SURESHWAR THAKUR) JUDGE (KULDEEP TIWARI) 26.05.2023 JUDGE kavneet singh Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:081299-DB 1 of 1 ::: Downloaded on - 02-06-2023 20:45:06 :::