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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Telangana - Subsection

Section 16(b) in Telangana Ferries Act, 1314 F

(b)The surplus, if any, may be applied to such works as the [Government] [Substituted for the words 'Sarkari-i-Aali' by the A.P.A.O. 1957.] may direct and are suited for the amenity and welfare of the people.