Himachal Pradesh High Court
Rajinder Pal vs . Temp Trust Mata Chintpurani & Anr. on 21 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Rajinder Pal Vs. Temp Trust Mata Chintpurani & anr.
CMPMO No.456 of 2022 .
21.03.2023 Present: Mr. K.D. Sood, Senior Advocate with Mr. Rahul, Advocate, for the petitioner. Mr. Vinod Chauhan, Advocate, for the respondents.
CMPMO No.456/2022 & CMP No.13416/2022 At the request of learned counsel for the respondents, list after four weeks.
In the meantime, interim order to continue.
( Sushil Kukreja )
March 21, 2023 Judge
(VH)
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