Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 174] [Entire Act] State of West Bengal - Subsection Section 174(2) in Kolkata Municipal Corporation Act, 1980 (2)The annual value as determined under this chapter shall be rounded off to the nearest ten rupees.]
