Andhra Pradesh High Court - Amravati
Adusumalli Sheshagiri, Prakasam Dist. ... vs S.H.O., P.S. Addanki Ano on 21 October, 2019
Author: U. Durga Prasad Rao
Bench: U. Durga Prasad Rao
HON'BLE SRI JUSTICE U. DURGA PRASAD RAO
CRIMINAL PETITION No.7355 OF 2014
ORDER:
When the matter is taken up for hearing, learned counsel for petitioners submits that the criminal petition became infructuous and nothing survives further for adjudication and also made an endorsement to that effect.
Recording the said submission, this criminal petition is dismissed as infructuous. As a sequel, miscellaneous petitions pending consideration, if any, in this case shall stand closed.
__________________________ U. DURGA PRASAD RAO, J 21.10.2019 SS