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Andhra Pradesh High Court - Amravati

Adusumalli Sheshagiri, Prakasam Dist. ... vs S.H.O., P.S. Addanki Ano on 21 October, 2019

Author: U. Durga Prasad Rao

Bench: U. Durga Prasad Rao

      HON'BLE SRI JUSTICE U. DURGA PRASAD RAO

             CRIMINAL PETITION No.7355 OF 2014

ORDER:

When the matter is taken up for hearing, learned counsel for petitioners submits that the criminal petition became infructuous and nothing survives further for adjudication and also made an endorsement to that effect.

Recording the said submission, this criminal petition is dismissed as infructuous. As a sequel, miscellaneous petitions pending consideration, if any, in this case shall stand closed.

__________________________ U. DURGA PRASAD RAO, J 21.10.2019 SS