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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2) in The Public Provident Fund Scheme, 1968

(2)On receipt of an application under sub-paragraph (1), the Accounts Office shall open an account in the name of the subscriber and issue a pass book to him wherein all amount of deposits, withdrawals, loans and repayment thereof together with interest due shall be entered over the signature of the Accounts Officer with the date stamp.