Bombay High Court
Shyam Sunder S.Varshney vs Mhada And 3 Ors on 30 March, 2022
Author: M.S.Karnik
Bench: A.A. Sayed, M.S.Karnik
906. wpl 12602.21.doc
Urmila Ingale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
Digitally signed
by URMILA
URMILA PRAMOD
PRAMOD INGALE
Date:
INGALE 2022.04.01
11:22:39 +0530
WRIT PETITION (L) NO. 12602 OF 2021
Shyam Sunder s. Varshney ..Petitioner
vs.
MHADA and ors. ..Respondents
...........
Mr. Mitesh Varshney, for the Petitioner.
Mr. Kamlesh Ghumre a/w Ms. Sonali Jadhav, Mr. Hrishikesh
Guhagarkar, for Respondent No. 1 - MHADA.
Mrs. Uma Palsule-desai, AGP for State.
Ms. Ooja Dhond, for BMC.
...........
CORAM : A.A. SAYED &
M.S.KARNIK, JJ.
DATE : 30th MARCH, 2022
P.C.:-
1. Learned Counsel for the Petitioner states that he will serve a copy of the Petition upon the Respondents.
2. Stand over to 20/04/2022.
(M.S.KARNIK, J.) (A.A. SAYED, J.) 1