Himachal Pradesh High Court
Unknown vs Bhima Devi V. Sandeep Kumar on 19 June, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
COPC No. 184 of 2023 19.6.2023 Present Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Notice. Ms. Shubh Mahajan, Advocate accepts notice on behalf of the respondents. She prays for and is granted time to file reply, on or before next date of hearing. Needless to say, pendency of the present proceedings shall not be a bar for the respondent to comply with the order alleged to have been violated.
List on 26.7.2023.
(Sandeep Sharma) Judge June 19, 2023 (vikrant) ::: Downloaded on - 19/06/2023 20:34:47 :::CIS