Supreme Court - Daily Orders
M/S Ruchi Soya Industries Ltd Through ... vs Idfc Bank Ltd Through Its General ... on 4 January, 2019
ITEM NO.31 REGISTRAR COURT. 1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (C) No(s). 8796/2017
M/S RUCHI SOYA INDUSTRIES LTD THROUGH ITS SENIOR OFFICER (LEGAL)
MR. VINAY KUMAR Petitioner(s)
VERSUS
IDFC BANK LTD THROUGH ITS GENERAL MANAGER & ORS. Respondent(s)
)
Date : 04-01-2019 This petition was called on for hearing today.
For Petitioner(s)
Ms. Neha Agarwal, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s)
Mr. S. S. Shroff, AOR
Mr. Sudhir Kumar Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Last opportunity is granted to the Ld. Counsel for the petitioner for taking fresh steps for service of respondent No.8 within two weeks. Notice thereafter be issued.
List again on 19.2.2019.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2019.01.07 17:13:06 IST Reason: