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State of Haryana - Section

Section 21 in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

21. Head of account to debit expenditure.

- The charges on account of expenditure for benefits under these rules shall be debited to the head "2202-General Education-02-Secondary Education-110-Assistance to Non-Government Secondary Schools-VIII-Pension to Employees of State Aided Educational Institutions (Schools)" and "2202-General Education-01-Elementary Education-102-Assistance to Non-Government Primary School-Pension to Employees of State Aided Educational Institutions (Schools)".