Bombay High Court
Abbott India Ltd vs Commissioner Of Customs Imports on 7 August, 2023
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
Tauseef 68-WP.L.11964.2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO.11964 OF 2023
Abbott India Ltd & Ors. ...Petitioners
Versus
The Commissioner of Customs
(Imports) & Ors. ...Respondents
********
Mr. Rohan Shah a/w. Mr. Surabhi Prabhu Desai, Ms. Sweta Vijay Upadhyay i/by M/s. India Law Alliance for the Petitioners. Mr. Devvrat Singh i/by Ms. Sangeeta Yadav for the Respondents.
******** CORAM : G. S. KULKARNI, JITENDRA JAIN, J.J. DATE : 7th AUGUST, 2023.
P.C. . Stand over to 21st August 2023.
2. Ad-interim relief, if any granted earlier, shall continue to operate till the adjourned date of hearing.
[JITENDRA JAIN, J.] [G. S. KULKARNI, J.] 1 of 1 ::: Uploaded on - 07/08/2023 ::: Downloaded on - 08/08/2023 05:45:49 :::