Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Rajasthan - Subsection Section 52(1) in Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012 (1)The Haridev Joshi University of Journalism and Mass Communication, Jaipur Ordinance, 2012 (Ordinance No. 11 of 2012) is hereby repealed.
