Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 60 in The Rajasthan Medical Rules, 1957 60. The Committee shall have power to call for the original diploma or license, etc: from the appellant for inspection and also such other documentary or oral evidence, a may be considered necessary by them.
