Madhya Pradesh High Court
Rajbohar Kushwaha vs The State Of Madhya Pradesh on 12 November, 2021
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 MCRC-55744-2021
The High Court Of Madhya Pradesh
MCRC No. 55744 of 2021
(RAJBOHAR KUSHWAHA Vs THE STATE OF MADHYA PRADESH AND OTHERS)
1
Jabalpur, Dated : 12-11-2021
Shri Saurabh Sunder, learned counsel for the applicant.
Shri V.K. Shukla, learned Panel Lawyer for the respondents/State.
Learned counsel for the State submits that case diary is not available. Let case diary be called for. List this case on 22.11.2021.
(VIVEK AGARWAL) JUDGE Shub Signature Not Verified SAN Digitally signed by SHUBHAM THAKKER Date: 2021.11.13 10:28:37 IST