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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(4) in Sikkim Nationalised Transport Prevention of Ticketless Travel and Miscellaneous Provisions Act, 1981

(4)"consignment" means the goods entrusted' to the Sikkim Transport for carriage by it and includes part of a consignment;