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Delhi High Court - Orders

Poonam Singh vs Jaideep Arora on 8 July, 2021

Author: Mukta Gupta

Bench: Mukta Gupta

$~15
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.M.C. 1118/2021
       CRL.M.A. 5687/2021
       POONAM SINGH                                     ..... Petitioner
               Represented by:         Mr. Brijesh Kumar Singh, Advocate.
                    versus
       JAIDEEP ARORA                                      ..... Respondent
                Represented by:        None

       CORAM:
       HON'BLE MS. JUSTICE MUKTA GUPTA
                          ORDER

% 08.07.2021 The hearing has been conducted through Video Conference.

CRL.M.C. 1118/2021

CRL.M.A. 5687/2021 (stay)

1. Notice to the respondent could not be issued for want of process fee.

2. Issue fresh notice to the respondent on the petitioner taking steps through E-mail, SMS, Whatsapp, speed post and courier, returnable before this Court on 8th September, 2021.

3. Order be uploaded on the website of this Court.

MUKTA GUPTA, J.

JULY 08, 2021 PB Signature Not Verified Digitally Signed By:JUSTICE CRL.M.C. 1118/2021 PageGUPTA MUKTA 1 of 1 Signing Date:08.07.2021 21:00:19