Section 111(2)(a) in The Bombay Forest Rules, 1942

[Cites 0, Cited by 0] [Section 111(2)] [Section 111] [Entire Act]

Bombay Presidency - Subsection

Section 111(2)(a) in The Bombay Forest Rules, 1942

(a)where such amount does not exceed Rs. 500 by such officer, not lower in rank than an Assistant Conservator of Forests, as the State Government may authorise in this behalf, and

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Bombay Presidency - Subsection

Section 111(2)(a) in The Bombay Forest Rules, 1942