Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3) in Rajasthan Urban Infrastructure Development Project (RUIDP) Rules, 2012

(3)On receipt of reports desired under sub rule (2) above, the Project Director, RUIDP or the officer nominated by him, shall prepare a list of all the eligible candidates and shall place the same along with the Reports and other Service record of the candidates whose names are included in the list, before the respective Committees.