Supreme Court - Daily Orders
Mcdermott Energy Solutions Pty. Ltd vs Indian Oil Corporation Limited on 6 April, 2026
ITEM NO.48 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Arbitration No(s). 3/2026
MCDERMOTT ENERGY SOLUTIONS PTY. LTD. & ANR. Petitioner(s)
VERSUS
INDIAN OIL CORPORATION LIMITED Respondent(s)
WITH
ARBIT.PETITON No. 5/2026 (PIL-W)
ARBIT.PETITON No. 4/2026 (PIL-W)
Date : 06-04-2026 These petitions were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
For Petitioner(s) : Mr. Milanka Chaudhury, Adv.
Ms. Ashly Cherian, Adv.
Mr. Ravneet Singh, Adv.
Mr. Syed Jafar Alam, AOR
For Respondent(s) : Mr. Amit Meharia, Adv.
Ms. Tannishtha Singh, Adv.
Mr. Abinash Agarwal, Adv.
Mr. Shashwat Roy, Adv.
M/S. Meharia & Company, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on 22.05.2026.
(NITIN TALREJA) (PREETHI DILEEP KUMAR) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by NITIN TALREJA Date: 2026.04.07 15:16:06 IST Reason: