Delhi High Court - Orders
Fcs Software Solutions Ltd vs A. P. Associates on 19 May, 2026
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 337/2026
FCS SOFTWARE SOLUTIONS LTD. .....APPELLANT
Through: Mr. Vivek Sharma, Mr. Deepak
Sinha, Advs.
versus
A. P. ASSOCIATES .....RESPONDENT
Through: Mr. Amit K. Mr. Simarjeet, Ms.
Pragya Yadav, Advs.
CORAM:
HON'BLE MR. JUSTICE VIVEK CHAUDHARY
HON'BLE MS. JUSTICE RENU BHATNAGAR
ORDER
% 19.05.2026 CM APPL. 34070/2026 (Exemption)
1. Allowed, subject to all just exceptions.
2. Accordingly, the application stands disposed of. RFA(COMM) 337/2026, CM APPL. 34068/2026, CM APPL.
34069/20263. At the joint request of learned counsel for the parties, list the present matter along with RFA(COMM) 339/2026 on the date already fixed in the said appeal.
VIVEK CHAUDHARY, J RENU BHATNAGAR, J MAY 19, 2026/bs/ka This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/05/2026 at 20:57:50