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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1) in Bihar Persons with Disabilities Equal Opportunities, Protection of Rights and Full Participation Rules, 2004

(1)Non-official members of the State Co-ordination Committee, resident in Patna, shall be paid a meeting allowance at the rate of Rupees seventy-five per day for each day of the actual meetings of the State Co-ordination Committee.