Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 4 in Special Rules for the Tamil Nadu School Educational Subordinate Service (Municipal and Township Schools)

4. Qualification. - No person shall be eligible for appointment to the category in the service unless he possess the requisite general and professional qualifications specified in the table below: -

Category Qualification
(1) (2)
Supervisor/Assistant Educational Officer B.A. or B.Sc. or its equivalent degree withB.E.d/B.T or L.T.
Middle School Headmasters
School Assistant
Tamil Pandit and other Language Pandits Grade-I B.A. in Tamil, B.Litt., BOL, Pulavar withB.Ed./B.T. or L.T./ Secondary Grade Training.
Headmaster/Headmistress of Primary SchoolsSecondary Grade Assistant S.S.L.C. Passed. TSLC of Secondary Grade or itsequivalent.
Pandit and Munshi other than Tamil Grade II S.S.L.C. completed.
Oriental languages special study Pandit Trainingor T.S.L.C.
Higher Grade/Elementary Grade/Nursery TrainedTeacher S.S.L.C. completed with T.S.L.C.
Craft Instructors S.S.L.C. completed.
Government Technical Teachers Certificate
Art Master/Mistress S.S.L.C. completed.
Drawing Higher Grade Examination, TechnicalTeacher Training Certificate.
Music Teacher S.S.L.C. completed.
Sangeetha Vidwan/Sironmani/Bushana TechnicalTeacher Training Certificate.
Pre-Vocational Instructor S.S.L.C. completed.
Industrial School Certificate Technical TeacherTraining Certificate
Physical Director Any degree awarded by University. A degree inPhysical Education (B.P.Ed.)
Physical Education Teacher S.S.L.C. Passed.
Physical Training Teachers Certificate:
Provided that other qualifications prescribed for the similar categories in the Tamil Nadu Educational Subordinate Service Rules shall also be made applicable for above categories.