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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1) in Chhattisgarh Winery Rules, 2013

(1)The licensee of winery shall provide separate room for each of the following purposes -
(i)Fermentation process.
(ii)Manufacturing Operations.
(iii)Storage of spirit.
(iv)Bottling of Wine.
(v)Storage of manufactured wine in sealed bottles and other receptacles.