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Bombay High Court

Emerson Network Power (I) Pvt. Ltd vs Dhirendra Kumar Rai And Anr on 11 February, 2019

Author: A. K. Menon

Bench: A. K. Menon

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 1341 OF 2019

 Emerson Network Power (i) Pvt. Ltd.                    ....Petitioner
            V/S
 Dhirendra Kumar Rai And Anr.                        ....Respondent

Mr.Rahul Dattatraya Oak For Petitioner None for Respondent CORAM : A. K. MENON, J DATE : 11th February, 2019 P.C. :

At the request of learned advocate for the petitioner, stand over to 25/02/2019.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 11/02/2019 ::: Downloaded on - 12/02/2019 01:33:06 :::