Bombay High Court
Emerson Network Power (I) Pvt. Ltd vs Dhirendra Kumar Rai And Anr on 11 February, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 1341 OF 2019
Emerson Network Power (i) Pvt. Ltd. ....Petitioner
V/S
Dhirendra Kumar Rai And Anr. ....Respondent
Mr.Rahul Dattatraya Oak For Petitioner None for Respondent CORAM : A. K. MENON, J DATE : 11th February, 2019 P.C. :
At the request of learned advocate for the petitioner, stand over to 25/02/2019.
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