Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Odisha - Subsection Section 5(6) in The Orissa Ayurvedic Medicine Rules, 1960 (6)For the purpose of election under Clause (vii) of Sub-section (2) of Section 3 the electoral roll shall be in Form 'M'.(i).
