Delhi High Court - Orders
Skyline Engineering Contracts(India) ... vs Deputy Commissioner Of Income Tax ... on 2 August, 2021
Author: Manmohan
Bench: Manmohan, Navin Chawla
$~4 & 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6172/2021 & CM APPL. 19561/2021
+ W.P.(C) 6200/2021 & CM APPL. 19634/2021
SKYLINE ENGINEERING CONTRACTS(INDIA) PRIVATE
LIMITED ..... Petitioner
Through: Mr.Salil Aggarwal, Sr. Adv. with
Mr.Prakash Kumar, Advs.
Versus
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-
22(2),DELHI & ORS. ..... Respondent
Through: Mr. Sunil Agarwal, Sr. Standing
Counsel for revenue.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 02.08.2021 The petitions have been heard by way of video conferencing. Learned counsel for the respondent prays for some further time to obtain instructions. Last and final opportunity is granted to the respondent to obtain instructions.
List on 20th August, 2021.
The order be uploaded on the website forthwith. Copy of the order be also forwarded to the learned counsel through e-mail.
MANMOHAN, J NAVIN CHAWLA, J AUGUST 2, 2021/rv Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:04.08.2021 22:17:44