Supreme Court - Daily Orders
M/S Om Sai Ram Enterprises vs Haryana State Cooperative Supply And ... on 5 September, 2014
Bench: Dipak Misra, Vikramajit Sen
ITEM NO.14 COURT NO.8 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
14009/2014
(Arising out of impugned final judgment and order dated 31/03/2014
in CWP No. 6058/2014 passed by the High Court Of Punjab & Haryana At
Chandigarh)
M/S OM SAI RAM ENTERPRISES Petitioner(s)
VERSUS
HARYANA STATE COOPERATIVE SUPPLY AND MARKETING
FEDERATION LTD. & ORS. Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 05/09/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
For Petitioner(s) Mr. Pramod Dayal, Adv.
Mr. Nikunj Dayal, Adv.
Ms. Payal Dayal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(NAVEEN KUMAR) (RENUKA SADANA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Naveen Kumar Date: 2014.09.06 10:23:19 IST Reason: