Allahabad High Court
M/S Skol Breweries Ltd. vs Commissioner Of Commercial Taxes U.P. ... on 1 November, 2019
Author: Saumitra Dayal Singh
Bench: Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- SALES/TRADE TAX REVISION No. - 23 of 2011 Revisionist :- M/S Skol Breweries Ltd. Opposite Party :- Commissioner Of Commercial Taxes U.P. Lucknow Counsel for Revisionist :- Nishant Mishra,Puneet Agrawal Counsel for Opposite Party :- C.S.C. Hon'ble Saumitra Dayal Singh,J.
1. The present revision has been filed against the order of the Commercial Tax Tribunal, Meerut dated 13.10.2010 passed in Second Appeal No. 1 of 2009 for A.Y. 2004-05 (U.P.); Second Appeal No.2 of 2009 for A.Y. 04-05 (Central) filed by the assessee and Second Appeal No. 61 of 2009 for A.Y. 2004-05 (U.P.) and Second Appeal No.62 of 2009 for A.Y. 2004-05 (Central) filed by the revenue.
2. The facts of the present case are identical to the facts of Sales/Trade Tax Revision No. 22/2011, which has been decided today by a separate order.
3. For the same reasoning and on the same terms, the present revision is also disposed of.
Order Date :- 1.11.2019 Meenu