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Allahabad High Court

M/S Skol Breweries Ltd. vs Commissioner Of Commercial Taxes U.P. ... on 1 November, 2019

Author: Saumitra Dayal Singh

Bench: Saumitra Dayal Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- SALES/TRADE TAX REVISION No. - 23 of 2011
 

 
Revisionist :- M/S Skol Breweries Ltd.
 
Opposite Party :- Commissioner Of Commercial Taxes U.P. Lucknow
 
Counsel for Revisionist :- Nishant Mishra,Puneet Agrawal
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Saumitra Dayal Singh,J.
 

1. The present revision has been filed against the order of the Commercial Tax Tribunal, Meerut dated 13.10.2010 passed in Second Appeal No. 1 of 2009 for A.Y. 2004-05 (U.P.); Second Appeal No.2 of 2009 for A.Y. 04-05 (Central) filed by the assessee and Second Appeal No. 61 of 2009 for A.Y. 2004-05 (U.P.) and Second Appeal No.62 of 2009 for A.Y. 2004-05 (Central) filed by the revenue.

2. The facts of the present case are identical to the facts of Sales/Trade Tax Revision No. 22/2011, which has been decided today by a separate order.

3. For the same reasoning and on the same terms, the present revision is also disposed of.

Order Date :- 1.11.2019 Meenu