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State of Madhya Pradesh - Section

Section 16 in The M.P. Vritti Kar Niyam, 1995

16. Reconciliation of payment.

- In the first week of the month following each month, the Profession Tax Assessing Authority shall prepare a statement in Form 11 and forward it to the Treasury Officer concerned for verification. If any discrepancy is discovered on verification, the Profession Tax Assessing Authority shall send the necessary records to the Treasury Officer for reconciliation of accounts.