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Bombay High Court

Jehangir Nariman Dorabjee And Others vs Dorabjee And Company Private Limited ... on 14 March, 2023

Author: K. R. Shriram

Bench: K. R. Shriram

                      Rajeshri Aher                    1/1                16 comao 18 of 2022.doc


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          CIVIL APPELLATE JURISDICTION

                                 COMMERCIAL APPEAL FROM ORDER NO.18 OF 2022
                                                     IN
                                       COMMERCIAL SUIT O.29 OF 2017

                      Jehangir Nariman Dorabjee and Ors.                    Appellants/
                                                                           ...Orig. Defendants
                             Versus
                      Dorabjee & Company Private Limited                    Respondent/
                                                                           ...Orig. Plaintiff
                                                        ....
                      Mr.Dinyar Madon a/w. Mr.Aditya Chitale, Mr.Prashant Shetty,
                      Mr.Ameet Deshpande and Mr.Sumedh Ruikar i/b. M/s. R.K. Dewan
                      Legal Services, Advocate for Appellants.

                      Dr.Virag Tulzapurkar a/w. Mr.Mustafa Safiyuddin, Mr.Nishad Nadkarni,
                      Mr.Aasif Navodia, Ms.Khushboo Jhunjhunwala i/b. M/s.Khaitan and
                      Co, Advocate for Respondent.
                                                      ....
                                                  CORAM      : K. R. SHRIRAM &
                                                               RAJESH S. PATIL, JJ.

DATED : 14th MARCH 2023 P.C.:

Due to paucity of time, stand over to 27th March 2023. Digitally

2 The impugned order to the extent it directs Appellants to signed by RAJESHRI RAJESHRI PRAKASH make discloser, is stayed until 31st March 2023.

PRAKASH AHER
AHER     Date:
         2023.03.15
         17:48:13
         +0530




                          (RAJESH S. PATIL, J.)                    (K. R. SHRIRAM, J.)