Bombay High Court
Jehangir Nariman Dorabjee And Others vs Dorabjee And Company Private Limited ... on 14 March, 2023
Author: K. R. Shriram
Bench: K. R. Shriram
Rajeshri Aher 1/1 16 comao 18 of 2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
COMMERCIAL APPEAL FROM ORDER NO.18 OF 2022
IN
COMMERCIAL SUIT O.29 OF 2017
Jehangir Nariman Dorabjee and Ors. Appellants/
...Orig. Defendants
Versus
Dorabjee & Company Private Limited Respondent/
...Orig. Plaintiff
....
Mr.Dinyar Madon a/w. Mr.Aditya Chitale, Mr.Prashant Shetty,
Mr.Ameet Deshpande and Mr.Sumedh Ruikar i/b. M/s. R.K. Dewan
Legal Services, Advocate for Appellants.
Dr.Virag Tulzapurkar a/w. Mr.Mustafa Safiyuddin, Mr.Nishad Nadkarni,
Mr.Aasif Navodia, Ms.Khushboo Jhunjhunwala i/b. M/s.Khaitan and
Co, Advocate for Respondent.
....
CORAM : K. R. SHRIRAM &
RAJESH S. PATIL, JJ.
DATED : 14th MARCH 2023 P.C.:
Due to paucity of time, stand over to 27th March 2023. Digitally
2 The impugned order to the extent it directs Appellants to signed by RAJESHRI RAJESHRI PRAKASH make discloser, is stayed until 31st March 2023.
PRAKASH AHER
AHER Date:
2023.03.15
17:48:13
+0530
(RAJESH S. PATIL, J.) (K. R. SHRIRAM, J.)