Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] Telecom Regulatory Authority Of India - Subsection Section 40(i) in Telecommunication Interconnection Regulations, 2018 (i)Interconnecting technology, for example, TDM/IP, SMPP, ISUP, SCCP, etc.;
